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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(l) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(l)the terms and conditions of service and the salaries and allowances payable to the Secretary and the other officers and employees of the Board under subsection (3) of section 19;