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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(4)The Fee Inspector shall ensure at the cross bar thatpassage is not allowed to mechanical vehicles unless the fee leviable in respect thereof has been paid.