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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(a) in The Himachal Pradesh Excise Act, 2011

(a)every liquor or excise bottle in respect of which such offence has been committed, together with the contents of such bottle, if any;