Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Copyright Rules, 1958 (2)An application under sub-rule (1) shall be signed by all the members of the Governing Body (by whatever name called) and the Chief Executive of the Applicant (who need not be a member of the Applicant).
