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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(1)(vii) in Arunachal Pradesh Urban and Country Planning Act, 2007

(vii)in case of land, normally used for one purpose and occasionally used for any other purpose or for the use of land for that other purpose on occasions ;