Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(2)(i) in The Orissa Water Supply and Sewerage Board Act, 1991 (i)to take such other measures as may be necessary, to ensure water supply at the time of emergency;