Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(2)The memorandum shall be accompanied by a certified copy of the order and a treasury receipt showing payment of [one hundred and fifty rupees] [Substituted vide Orissa Gazette Extraordinary No. 532 dated 30.3.2005.].