Delhi High Court - Orders
National Marble And Sanitary Store C.D & ... vs Punjab National Bank (Pnb) on 29 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 72/2025
NATIONAL MARBLE AND SANITARY
STORE C.D & ORS. .....Plaintiffs
Through: Mr.Sourabh Malhotra and Mr. Prem
Prakash Sood, Advs.
versus
PUNJAB NATIONAL BANK (PNB) .....Defendant
Through: Mr.Tanveer Ahmed Ansari, Adv.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 29.08.2025 I.A. 2327/2025 (INJUNCTION) and I.A. 2328/2025 (U/O 11 RULE 1(4)- FILLING ADDITIONAL DOCUMENTS)
1. List this matter on 17.10.2025 before the Joint Registrar for completion of pleadings qua the pending applications.
2. Once the pleadings are complete, list the matter before the Court on the date to be assigned by the Joint Registrar.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 29, 2025 aks/sp This is a digitally signed order.
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