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[Cites 0, Cited by 0] [Section 160(1)] [Section 160] [Entire Act]

Union of India - Subsection

Section 160(1)(b) in The Companies Act, 1956

(b)all such particulars with respect to the persons who, at the date of the return, were the Directors of the company, [* * *] [ The words " its managing agent, its secretaries and treasurers," omitted by Act 53 of 2000, Section 69 (w.e.f. 13.12.2000).] [its manager and its secretary] [ Substituted by Act 65 of 1960, Section 39, for " and its manager" (w.e.f. 28.12.1960).] as are set out in section 303.