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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(b) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(b)Where, however, a service association applies for previous sanction of the panchayat, the association shall specify the particular person(s) who will collect funds, if such sanction is granted.