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[Cites 0, Cited by 0] [Section 92AA(2)] [Section 92AA] [Entire Act]

State of Tamilnadu - Subsection

Section 92AA(2)(f) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(f)the result in Form 25 completed and the particulars so entered in the result sheet announced.