Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(1)(h) in The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011 (h)expenditure incurred on the students over total income of the school and the reasonable surplus for qualitative development of the students ;