- The authority competent to delineate the boundary of a Farmer's Organisation may, in the interest of a Farmer's Organisation in the commanded area by notification and in accordance with the rules made in this behalf-(a)form a new Farmer's Organisation by separating the area from any Farmer's Organisation;(b)increase the area of any Farmer's Organisation;(c)diminish the area of any Farmer's Organisation;(d)alter the boundaries of any Farmer's Organisation;(e)cancel a notification issued under this Act for rectifying any mistake:Provided that no such separation, increase, diminution, alteration and cancellation shall be effected unless a reasonable opportunity is given to the organisation likely to be affected.
