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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(2)The Election Commission shall, in consultation with the' State Government appoint a Registration Officer for each municipality and one or more Assistant Registration Officer as may be found necessary to assist the Registration Officer in the preparation of the list of voters for the municipality.