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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2) in A.P.J. Abdul Kalam Technological University Act, 2015

(2)The Deans shall be responsible for the academic development and research development of the Faculty of the affiliated colleges and Centres of the University and shall ensure proper implementation of the decisions of the Board of Governors, Executive Committee and Academic Committee in respect of the matters under the purview of the Dean.