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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of West Bengal - Subsection

Section 51(1)(b) in Raiganj University Act, 2014

(b)to cause an enquiry to be made into the income, expenditure, properties, assets and liabilities of the University and of any college or institution maintained by or affiliated to the University.