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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)The operator shall use means of evacuation in respect of evacuation to sea such as lifeboats supplemented by life rafts, and means to reach these such as escape ladders.