Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(16) in Andhra Pradesh Capital Region Development Authority Act, 2014 (16)"floor space index or floor area ratio" means the quotient or the ratio of the total covered area of all floors to the total area of the plot, multiplied by hundred;
