Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Uttarakhand - Section

Section 16 in Uttarakhand Open University Act, 2005

16. Authorities of the University.

- The following shall be authorities of the University :-
(a)The Executive Council;
(b)The Academic Council;
(c)The Planning Board;
(d)The Schools of Studies;
(e)The Finance Committee;
(f)Such other authorities as may be declared by the Statutes to be authorities of the University.