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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Vinod Kumar Parashar on 11 May, 2018

THE HIGH COURT OF MADHYA PRADESH RP-1019-2017 (THE STATE OF MADHYA PRADESH Vs VINOD KUMAR PARASHAR) 6 Gwalior, Dated : 11-05-2018 Parties through their counsel. As prayed, list this matter in the next week.

(S. A. DHARMADHIKARI) sh JUDGE e ad Prachi Pr a hy Digitally signed by PRACHI MISHRA ad Date: 2018.05.14 10:57:25 +05'30' M of rt ou C h ig H