Supreme Court - Daily Orders
Reshma Salim Jamadar vs Salim Yousuf Jamadar on 28 July, 2023
Bench: A.S. Bopanna, M.M. Sundresh
1
ITEM NO.18 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13193/2023
(Arising out of impugned final judgment and order dated 21-03-2023
in FA No. 792/2022 passed by the High Court Of Judicature At Bombay
At Aurangabad)
RESHMA SALIM JAMADAR Petitioner(s)
VERSUS
SALIM YOUSUF JAMADAR Respondent(s)
( IA No.123319/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.123321/2023-EXEMPTION FROM FILING O.T. )
Date : 28-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Shashibhushan P. Adgaonkar, AOR
Mr. Omkar Jayant Deshpande, Adv.
Mrs. Pradnya Shashibhushan Adgaonkar, Adv.
Mr. Rana Sandeep Bussa, Adv.
Mr. Col. Amit Kumar, Adv.
For Respondent(s) Mr. Uday B. Dube, AOR
Mr. Dhiraj Jethliya, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Considering the nature of the dispute between the parties, the parties are referred to mediation.
Hence, the matter is referred to the Supreme Court Mediation Centre. The parties shall appear either physically or through Video Conferencing on 02nd August, 2023 at 03:00 p.m. Signature Not Verified Digitally signed by Nisha Khulbey Date: 2023.07.28 17:01:51 IST Reason: The co-ordinator of the Mediation Centre shall share the link of the video conference with both the parties in advance if the mode of video conferencing is adopted. The learned counsel for the 2 parties to co-ordinate with the Supreme Court Mediation Centre in this regard. The co-ordinator may refer the matter to an appropriate mediator. The mediator may also explore the possibility of interacting with the children since custody/ visitation right is in issue.
List the matter after the report is received from the Mediation Centre.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR