Section 1986(2) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986
(2)The Selection Commettee shall consist of-(a)in the case of the Selection Committee for selectionof Professors and Readers,-(i)The Vice-Chacellor, Ex-officio Chairman,(ii)One member of the Syndicate nominated by theVice-Chancellor,(iii)Three subject experts not being inthe service of theUniversity chosen by the Syndicate,(iv)The Dean of the Faculty concerned;(b)in the case of the Selection Committee for Selection ofLectureres and other teaching Staff;-(i)the Vice-Chancellor, Ex-officio Chairman,(ii)one member of the Syndicate nominated by theVice-Chancellor,(iii)two subject exports not being in the service of theUniversity chosen by the Syndicate,(iv)the Head of the concerned Department of Professorincharge;(c)in the case of the Selection Committee for selection ofnon-teaching staff,(i)The Vice-Chancelloror Pro-Vice-Chancellor, ExofficioChairman(ii)Two members of the Syndicate nominated by theVice-Chancellor, of whom shall be a person belonging to the