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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(xx) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(xx)to appoint such Boards and committees, whether standing or temporary as it may deem necessary, for the proper functioning of the University and define their constitution, functions and tenure;