Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The Small Coins (Offences) Act, 1971

7. Offences may be tried summarily

.Notwithstanding anything contained in section 260 of the [Code of Criminal Procedure, 1898 (5 of 1898)] [Now see the Code of Criminalf Procedure, 1973 (2 of 1974).], offences against this Act may be tried summarily by a Presidency Magistrate or a Magistrate of the first class.