Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27A] [Entire Act] Union of India - Subsection Section 27A(d) in Conduct of Elections Rules, 1961 (d)'poll officer' means the officer deputed to issue postal ballot to elector belonging to the class of senior citizen or persons with disability;
