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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 1 in The Seeds Act, 1966

1. Short title, extent and commencement. - (1) This Act may be called The Seeds Act, 1966.

(2)It extends to the whole of India.
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act, and for different [States] or for different areas thereof.