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State of Odisha - Section

Section 8 in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

8. Persons primarily entitled to accommodation.

(1)Revenue Officers of and above the rank of Revenue Inspector have the right of exclusive occupation of the Bungalows while touring on official business only :Provided that Revenue Officers below the rank of Revenue Supervisor/Settlement Kanungo may ordinarily be accommodated in Rest Sheds only.
(2)All persons entitled to occupy the Circuit House as per Rule 5 and Rule 6 shall also be entitled to occupy Bungalows.