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State of Bihar - Section

Section 5 in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

5.

For entry of amount in the Franking Machines and to seal the machine, the seniormost Post Master of the Post Office attached with the Courts & offices shall be authorized by the Chief Post Master General, Bihar or the Director, Postal Services (Headquarter and Marketing) Bihar Circle.A list of such authorized Post Masters shall be sent to the Inspector General of Registration by the Office of the Chief Post Master General, Bihar.