Supreme Court - Daily Orders
State Of U.P. vs Pyare Lal on 7 October, 2015
Author: Chief Justice
Bench: Chief Justice, Dipak Misra
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.2976 OF 2015
IN
CIVIL APPEAL NO. 2339 OF 2013
STATE OF U.P. ..PETITIONER(S)
VERSUS
PYARE LAL ..RESPONDENT(S)
W I T H
REVIEW PETITION (C) NO.2973 OF 2015
IN
CIVIL APPEAL NO. 2343 OF 2013
STATE OF U.P. ..PETITIONER(S)
VERSUS
VIDYADHAR MISHRA ..RESPONDENT(S)
W I T H
REVIEW PETITION (C) NO.2974 OF 2015
IN
CIVIL APPEAL NO. 2451 OF 2013
STATE OF U.P. THR.COLLECTOR ..PETITIONER(S)
VERSUS
RAJA RAM ..RESPONDENT(S)
W I T H
REVIEW PETITION (C) NO.2975 OF 2015
IN
CIVIL APPEAL NO. 2413 OF 2013
Signature Not Verified
STATE OF U. P. & ANR.
Digitally signed by
Ramana Venkata Ganti
Date: 2015.10.12
..PETITIONER(S)
16:46:22 IST
Reason:
VERSUS
RAMESH & ORS. ..RESPONDENT(S)
2
W I T H
REVIEW PETITION (C) NO.2978 OF 2015
IN
CIVIL APPEAL NO. 2430 OF 2013
STATE OF U.P. ..PETITIONER(S)
VERSUS
KANHAIYA LAL ..RESPONDENT(S)
O R D E R
There is a delay of 803 days each in filing the Review Petitions which has not been satisfactorily explained. Even otherwise, we have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, therefore, dismissed both on the ground of delay as well as on merits.
...........CJI.
(H.L. DATTU) .............J. (DIPAK MISRA) NEW DELHI, OCTOBER 07, 2015.
3ITEM NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2976/2015 In C.A. No. 2339/2013 STATE OF U.P. Petitioner(s) VERSUS PYARE LAL Respondent(s) (with appln. (s) for c/delay in filing review petition and office report) WITH R.P.(C) No. 2973/2015 In C.A. No. 2343/2013 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 2974/2015 In C.A. No. 2451/2013 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 2975/2015 In C.A. No. 2413/2013 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 2978/2015 In C.A. No. 2430/2013 (With appln.(s) for c/delay in filing review petition and Office Report) Date : 07/10/2015 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DIPAK MISRA By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed both on the ground of delay as also on merits, in terms of the signed order.
Pending application(s),if any, is/are disposed of.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar (Signed order is placed on the file)