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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1)(iii) in The Gujarat Agricultural Lands Ceiling Act, 1960

(iii)to the State Government, if the other land is situate in another [district] [This word was substituted for the word 'division' by Gujarat 15 of 1964, Section 4, Schedule].