Madras High Court
Seethalakshmi vs Veeramani on 25 October, 2024
Author: V.Bhavani Subbaroyan
Bench: V.Bhavani Subbaroyan
Cont.P.(MD)No.1461 of 2024
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 25.10.2024
CORAM
THE HONOURABLE MRS.JUSTICE V.BHAVANI SUBBAROYAN
Contempt Petition(MD)No.1461 of 2024
in
W.P.(MD)No.273 of 2024
Seethalakshmi ... Petitioner/Petitioner
Vs.
1.Veeramani
Superintending Engineer,
TANGEDCO,
Sivagangai Electricity Distribution Circle,
Sivagangai.
2.Lathadevi
Executive Engineer,
TANGEDCO,
Karaikudi,
Sivagangai.
3.K.N.Visalakshi,
Assistant Accounts Officer,
TANGEDCO,
Devakottai,
Sivagangai District.
4.I.Tites,
Assistant Engineer,
Devakottai Sub Station,
TANGEDCO,
Devakottai,
Sivagangai District. ... Contemnors/Respondents
https://www.mhc.tn.gov.in/judis
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Cont.P.(MD)No.1461 of 2024
Prayer : Petition filed under Section 11 of the Contempt of Courts Act, to punish
the contemnors/Respondents for willfully and deliberately disobeying the order
of this Court made in W.P(MD)No.273 of 2024, dated 31.01.2024.
For Petitioner : Mr.S.Mohamed Suhail
For Respondents : Mr.S.Deenadhayalan
*****
ORDER
Today, when the matter is taken up for hearing, the learned Government Advocate appearing for the respondents, on instructions, would submit that the order of this Court, dated 31.01.2024 has been complied with.
2. Recording the submission made by the learned Government Advocate, this Contempt Petition stands closed. If the petitioner is aggrieved by the said order, he is at liberty to proceed further in the manner known to law.
Index :Yes/No
Internet :Yes/No 25.10.2024
am
https://www.mhc.tn.gov.in/judis 2/3 Cont.P.(MD)No.1461 of 2024 V.BHAVANI SUBBAROYAN, J.
am Contempt Petition(MD)No.1461 of 2024 25.10.2024 https://www.mhc.tn.gov.in/judis 3/3