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Union of India - Section

Section 2 in The Right To Information (Regulation Of Fee And Cost) Rules, 2005

2. Definitions

.-In these rules, unless the context otherwise requires,-
(a)"Act" means the Right to Information Act, 2005;
(b)"section" means section of the Act;
(c)all other words and expressions used herein but not defined and defined in the Act shall have the meanings assigned to them in the Act.