Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(1)(h) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009

(h)the provisions regarding exemption of students from payment of tuition fee and for awarding to them scholarships and fellowships;