Section 12(1)(b) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018
(b)transfer its activities to another point of presence which has been granted a certificate of registration for carrying on such activity and allow the subscribers to move to another point of presence, or as per process as directed or framed by the Authority and inform all the underlying subscribers of such a change in Point of Presence, along with the reasons;