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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions To Such Committees) Rules, 1999

(3)The Chairman for each committee except Appointment Committee shall be selected by the members of the respective committee among themselves. The Chairman of the Welfare Committee, Health, Water and Sanitation Committee and Public Distribution System Committee shall be selected from among the women members of the village panchayat concerned. No such member shall act as Chairman for more than three committees.