Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Union of India - Subsection Section 54(iii) in The Companies (Second Amendment) Act, 2002 (iii)in sub- section (5), for the word, brackets and letter" and (f)", the brackets, letters and word" (f) and (g)" shall be substituted.
