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[Cites 0, Cited by 0] [Section 365(1)] [Section 365] [Entire Act]

State of Jharkhand - Subsection

Section 365(1)(a) in Jharkhand Municipal Act, 2011

(a)provide proper places within the municipal area with necessary attendants and apparatus for disinfection of conveyances, clothings, beddings, or other articles which have been exposed to infection, and