Section 10 in The Inland Waterways Authority Of India Rules, 1986
10. Other facilities and conditions of services.
- Other allowances and conditions of service of the Chairman, Vice-Chairman and the other Full time members shall be such as may be determined by the Central Government at the time of their appointment.Provided that as respects any matter which is not so specifically determined by the Central Government, the regulations applicable i that behalf to the highest category of the officers in the whole time employment of the Authority shall apply to the Chairman, Vice chairman and every other full time member.Chapter-III Powers And Duties Of The Chairman And Vice-Chairman
