Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Madhya Pradesh - Subsection Section 27(xviii) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963 (xviii)to transfer any movable or immovable property on behalf of the Vishwa Vidyalaya subject to the provisions of the Act and the Statutes;
