Himachal Pradesh High Court
Bbmb & Anr. vs . Ashwani Kumar & Ors. on 17 March, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
BBMB & Anr. Vs. Ashwani Kumar & Ors.
RFA No.116 of 2010 .
17.3.2023 Present: Mr. Aman Sood, Advocate, for the appellants.
Mr. Amit Sharma, Advocate, for respondents No. 1 to 6, 9,11 to 18, 19(a) to 19(g), 20 to 27.
Mr. Shashi Shirshoo, CGC, for respondent No.29.
Mr. Varun Chandel, Additional Advocate General for respondent No. 30.
CMP.M No. 143/2023 and CMP.M No. 144/2023 Issue notice to legal representatives of deceased respondent No.28, as detailed in para-3 of CMP.M No. 143 of 2023 returnable on 19.5.2023. Steps within two weeks.
(Satyen Vaidya) Judge 17th March, 2023 (Guleria) ::: Downloaded on - 17/03/2023 20:35:42 :::CIS