[Cites 0, Cited by 0]
[Entire Act]
State of Haryana - Section
Section 45 in Haryana Municipal Building Bye-laws 1982
45. Residential buildings with multiple dwelling, commercial and industrial building.
- The minimum width of any lobby, corridor, passage or a balcony in these buildings shall be as given below :-| (a) No. of users from 1 to 20 | ... | 1.0 metre |
| (b) No. of users from 20 to 100 | ... | 1.2 metre : |