Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act] Union of India - Subsection Section 5(4)(j) in The Ministry of Environment, Forest and Climate Change (j)identify mechanisms for convergence of implementation of the management plan with the existing State/ Union Territory level development plans and programmes;