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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Kerala - Subsection

Section 91(4) in Kerala Factories Rules, 1957

(4)The canteen building shall be situated not less than fifty feet from any latrine, urinal, boiler house, coal stacks, ash dumps and any other source of dust, smoke or obnoxious fumes:Provided that the Chief Inspector may in any particular factory relax the provisions of this subrule to such extent as may be reasonable in the circumstances and may require measures to be adopted to se cure the essential purpose of this sub-rule.