Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(j) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(j)establish a Cyber Security Operation Center (C-SOC) using tools and technologies to implement preventive, detective and corrective controls to secure against advanced and emerging cyber threats. In addition, Cyber Security Operation Center is to be utilised for identifying unauthorized access to "Protected System", and unusual and malicious activities on the "Protected System", by analyzing the logs on regular basis. The records of unauthorised access, unusual and malicious activity, if any, shall be documented;