Section 1 in The M.P. Vanijyik Kar Adhiniyam, 1994
1. Short title, extent & commencement.
(1)This Act may be called the Madhya Pradesh Vanijyik Kar Adhiniyam, 1994.(2)It extends to the whole of Madhya Pradesh.(3)[ It shall come into force on such [date] [Substituted by MP Vanijya Kar (Amendment) Act, 1995 w.e.f. 1-4-95.] as the State Government may by notification in the Official Gazette appoint and different dates may be appointed for different provisions of the Act.]
