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[Cites 0, Cited by 0] [Section 270] [Entire Act]

State of Telangana - Subsection

Section 270(2) in Telangana Panchayat Raj Act, 2018

(2)The provisions of sub-section (1) shall mutatis mutandis apply to the acts of the Mandal Praja Parishad or a Zilla Praja Parishad or a Standing Committee thereof.