Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 15(4)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(4)(a) in The Delhi Municipal Corporation Act, 1957

(a)shall contain a concise statement of the material facts on which the petitioner relies;