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Chattisgarh High Court

Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 8 January, 2025

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             HIGH COURT OF CHHATTISGARH AT BILASPUR

                           WPC No. 2790 of 2021
     SHUKLA CONSTRUCTION (NSIC REGISTERED) versus BSNL (BHARAT
                 SANCHAR NIGAM LIMITED) and others


                                 Order Sheet


08.01.2025    Mr. Jitendra Gupta, counsel for the petitioner.


              Mr. Sandeep Dubey, counsel for respondents.

Pleadings are complete.

Post this matter for final hearing in the last week of February, 2025.

Sd/-

(Rakesh Mohan Pandey) Judge Siddhant