Chattisgarh High Court
Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 8 January, 2025
1
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 2790 of 2021
SHUKLA CONSTRUCTION (NSIC REGISTERED) versus BSNL (BHARAT
SANCHAR NIGAM LIMITED) and others
Order Sheet
08.01.2025 Mr. Jitendra Gupta, counsel for the petitioner.
Mr. Sandeep Dubey, counsel for respondents.
Pleadings are complete.
Post this matter for final hearing in the last week of February, 2025.
Sd/-
(Rakesh Mohan Pandey) Judge Siddhant