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Bombay Presidency - Section

Section 7 in The Bombay Essential Commodities and Cattle (Control) Act, 1958

7. Effect of orders inconsistent with other enactment.

- Any order made or deemed to be made under section 4 shall have effect not withstanding anything inconsistent therewith contained in any enactment other than this Act, or any instrument having effect by virtue of any enactment other than this Act.