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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1)(a) in Kerala State Higher Education Council Act, 2007

(a)[ to render advice to the Government, Universities, colleges and other institutions of higher education in the State in matters of access, equity and excellence in higher education;] [Substituted by Kerala Act No. 19 of 2018, dated 3.7.2018.]